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Karnataka High Court

Shri Edigara Eranna S/O Eranna vs Sri Nara Prathap Reddy S/O N Gowranna on 21 February, 2026

                                                      -1-
                                                                    NC: 2026:KHC-D:2819
                                                              WP No. 107471 of 2024


                        HC-KAR



                               IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
                                 DATED THIS THE 21ST DAY OF FEBRUARY 2026
                                                   BEFORE
                                  THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
                                 WRIT PETITION NO. 107471 OF 2024 (GM-CPC)

                       BETWEEN:

                                SHRI. EDIGARA ERANNA S/O. ERANNA
                                SINCE DECEASED BY HIS LR's

                       1(A).    SHRI. E GOPI S/O. E ERANNA
                                AGE: 53, YEARS, OCC: AGRICULTURE,
                                R/O: WARD NO. 28, NEAR
                                EDIGARA MAHJID BANDIHATTI,
                                DISTRICT: BELLARY.

                       1(B).    SMT. ERAMMA C/O. LATE MARUTHI
                                AGE: 40 YEARS, OCC: HOUSEHOLD,
                                R/O: WARD NO. 29 NEAR
                                BANNI MANKALAMMA TEMPLE,
                                VTC BELLARY PO. BELLARY COWL BAZAR,
                                DISTRICT: BELLARY.
GIRIJA A.
BYAHATTI               1(C).    ALLAMMA S/O. ERANNA
                                AGE: 36 YEARS, OCC: AGRICULTURE,
Digitally signed by
GIRIJA A. BYAHATTI
                                R/O: WARD NO. 29, NEAR EDIGAERIYA,
Location: HIGH COURT
OF KARNATAKA                    BANNI MANKALAMMA TEMPLE,
DHARWAD BENCH
Date: 2026.02.24
10:47:41 +0530
                                VTC BELLARY PO: BANDIHATTI,
                                DISTRICT: BELLARY.

                       1(D). SMT. EDIGARA MALLAMMA
                             W/O. EDIGARA SRIRAMULU,
                             AGE: 59 YEARS, OCC: HOUSEHOLD,
                             R/O: WARD NO.1, BAHVIKATTE STREET,
                             NEAR HULIGEMMA TEMPLE SINDEGERI,
                             SUB DISTRICT: HAGARIBOMMANAHALLI,
                             DISTRICT: BELLARY.
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                                            NC: 2026:KHC-D:2819
                                       WP No. 107471 of 2024


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1(E).   SMT. LAKSHMI W/O. YELLAPPA
        AGE: 41, YEARS, OCC: HOUSEHOLD,
        R/O: 3RD WARD EDIGARA ONI KAPPAGALLU,
        SUB DISTRICT: HAGARIBOMMANAHALLI,
        DISTRICT: BELLARY.

1(F).   SMT. ERAMMA W/O. ERANNA
        AGE: 75 YEARS, OCC: HOUSEHOLD,
        R/O: WARD NO. 29,
        NEAR BANNI MANKALAMMA TEMPLE,
        VTC BELLARY PO: BELLARY COWL BAZAR,
        DISTRICT: BELLARY.

1(G). SHRI. KUMARASWAMI S/O. ERANNA
      AGE: 56 YEARS OCC: AGRICULTURE,
      R/O: WARD NO. 29 BANDIHATTI,
      NEAR BANNI MANKALAMMA TEMPLE,
      BELLARY COWL BAZAR,
      DISTRICT: BELLARY.

1(H). SHRI. E NAGARAJA S/O. ERANNA
      AGE: 48 YEARS, OCC: AGRICULTURE,
      R/O: WARD NO. 29 BANDIHATTI,
      NEAR BANNI MANKALAMMA TEMPLE,
      BELLARY COWL BAZAR,
      DISTRICT: BELLARY.

1(I).   ERESH S/O. E ERANNA
        AGE: 39 YEARS, OCC: AGRICULTURE,
        R/O: WARD NO. 29, NEAR H NO. 135,
        EDIGA STREET, BANDIHATTI NEAR
        SRI BANNI MANKALAMMA TEMPLE,
        BANDIHATTI, DISTRICT: BELLARY.
                                                   ...PETITIONERS
(BY SMT. GAYATRI S.R., ADVOCATE)
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                                         NC: 2026:KHC-D:2819
                                      WP No. 107471 of 2024


HC-KAR



AND:

SRI. NARA PRATHAP REDDY
S/O. N. GOWRANNA
AGED ABOUT 73 YEARS,
EX-BUDA CHAIRMAN,
R/O. AT NEHRU COLONY,
BALLARY-583103.
                                                   ...RESPONDENT

(BY SRI. H.R.DESHPANDE AND
SMT. USHA H. DESHPANDE, ADVOCATES)
                            ---

       THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA IS PRAYING TO CALL FOR THE
RECORDS FROM THE OFFICE OF IV ADDITIONAL CIVIL JUDGE AND
JMFC, BALLARI, IN O.S. NO.389/2007; TO QUASH THE ORDER DATED
1.10.2024 APPOINTING THE TAHASILDAR AS COURT COMMISSIONER,
AND COMMON ORDER DATED 14.11.2024 REJECTING THE IA.NOS.44
AND 45, PASSED BY THE IV ADDITIONAL CIVIL JUDGE AND JMFC,
BALLARI, IN O.S. NO.389/2007, VIDE ANNEXURE-H; BY ISSUING A
WRIT IN THE NATURE OF CERTIORARI OR ANY OTHER WRIT OR
WRITS AS THIS HON'BLE COURT MAY DEEMS FIT TO ISSUE IN THE
CIRCUMSTANCES OF THE CASE; AND ETC.


       THIS WRIT PETITION COMING ON FOR ORDERS THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:


CORAM:     THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
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                                                  NC: 2026:KHC-D:2819
                                            WP No. 107471 of 2024


 HC-KAR



                              ORAL ORDER

1. The petitioner has filed a memo dated 02.02.2026 seeking permission to withdraw the petition, which reads as under:

"MEMO FOR WITHDRAWAL The petitioners respectfully submit that they do not wish to prosecute the present writ petition and seek permission of this Hon'ble Court to withdraw the same in the interest of justice and equity."

2. The memo is taken on record.

3. Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

JUSTICE K.S.HEMALEKHA gab Ct:VH List No.: 2 Sl No.: 4