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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1)(iii) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(iii)the Licensee shall issue transit pass for every carrier transporting any mineral or its products from the stockyard;