Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(1)(vi) in The Bombay University Act, 1974

(vi)make, amend or repeal Ordinances, and prepare drafts of Statutes, and make such recommendations thereon to the Senate as it thinks fit;