Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(iii) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (iii)"cess pool" includes a septic tank, a settlement tank or other tank for the reception or disposal of foul matter from a premises ;
