Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 22] [Entire Act]

State of Andhra Pradesh - Section

Section 14 in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

14. Vesting of all properties in the institution or endowment.

- All properties belonging to, or given or endowed to a charitable or religious institution or endowment shall, vest in the charitable or religious institution or endowment, as the case may be.