Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Modipon Ltd. on 22 October, 2018
Bench: Rohinton Fali Nariman, S. Abdul Nazeer
ITEM NO.28 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34309/2018
(Arising out of impugned final judgment and order dated 08-01-2018
in ITA No. 6/2018 passed by the High Court Of Delhi At New Delhi)
THE PRINCIPAL COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
MODIPON LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.144070/2018-CONDONATION OF DELAY
IN FILING)
Date : 22-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. H.R. Rao, Adv.
Mr. Arijit Prasad, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.10.22 16:56:36 IST Reason: