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[Cites 0, Cited by 0] [Section 14(9)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(9)(k) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(k)any money received by the Committee for the discharge of its functions under this Act, shall be kept in a separate account, to be made available for audit every year.