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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(2) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(2)The State Government shall sanction and return the budget within two months from the date of the receipt thereof. If it is not received within two months from the date of its submission, it shall be deemed to have been sanctioned.