Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Himachal Pradesh - Subsection Section 11(4) in Himachal Pradesh Societies Registration Act, 2006 (4)The Registrar shall charge fee, as may be prescribed, for any copy of certificate issued under sub-section (2) and all fees so paid shall be deposited into Government treasury.
