Delhi High Court - Orders
Afcons Infrastructure Limited vs Ircon International Limited on 31 October, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 891/2022 and I.A. 12001/2022
AFCONS INFRASTRUCTURE LIMITED
..... Petitioner
Through: Mr. Abhishek Birthray, Mr. K.
Tripathi, Ms. Shruti Sharma,
Advocates.
versus
IRCON INTERNATIONAL LIMITED
..... Respondent
Through: Mr. Kasmanya Dev Sharma, Mr.
Tejaswa Naswa, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 31.10.2022 List for arguments on 1st November, 2022 along with ARB.P. 890/2022.
NEENA BANSAL KRISHNA, J OCTOBER 31, 2022/PA Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:01.11.2022 15:12:25