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Supreme Court - Daily Orders

Jharkhand Gramin Bank (The Ranchi ... vs Ranchi Kshetriya Gramin Bank. Offr. ... on 19 April, 2023

Bench: Abhay S. Oka, Rajesh Bindal

     ITEM NO.106                               COURT NO.16               SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).    3000/2011

     JHARKHAND GRAMIN BANK (THE RANCHI KSHETRIYA GRAMIN
     BANK WAS MERGED INTO JHARKHAND GRAMIN BANK)        Appellant(s)

                                                        VERSUS

     RANCHI KSHETRIYA GRAMIN BANK. OFFR. ASN.                           Respondent(s)

     (FOR ON IA 12046/2011
     IA No.72075 OF 2023 - Amendment of cause title
     IA NO.72077 OF 2023 - Application for permission to file additional
     documents)

     Date : 19-04-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE RAJESH BINDAL

     For Appellant(s)                  Ms. Nina Gupta, Adv.
                                       Ms. Radhika Gupta, Adv.
                                       Mr. Lalit Bhasin, Adv.
                                       Mrs. Bina Gupta, AOR

     For Respondent(s)                 Mr. Neeraj Shekhar, AOR
                                       Dr. Sumit Kumar,Adv.
                                       Mr. Keshav Baheti,Adv.
                                       Ms. Mrigna Shekhar,Adv.
                                       Ms. Aarushi Singh,Adv.

                                       Mr. P. Narasimhan, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel appearing for the respondent seeks time to take instructions on IA No.72077/2023.

List the matter on 12th July, 2023.

Pleadings be completed on IAs in the meantime.

Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.04.20 17:02:21 IST Reason:
                         (ANITA MALHOTRA)                           (AVGV RAMU)
                            AR-CUM-PS                              COURT MASTER