Supreme Court - Daily Orders
Jharkhand Gramin Bank (The Ranchi ... vs Ranchi Kshetriya Gramin Bank. Offr. ... on 19 April, 2023
Bench: Abhay S. Oka, Rajesh Bindal
ITEM NO.106 COURT NO.16 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3000/2011
JHARKHAND GRAMIN BANK (THE RANCHI KSHETRIYA GRAMIN
BANK WAS MERGED INTO JHARKHAND GRAMIN BANK) Appellant(s)
VERSUS
RANCHI KSHETRIYA GRAMIN BANK. OFFR. ASN. Respondent(s)
(FOR ON IA 12046/2011
IA No.72075 OF 2023 - Amendment of cause title
IA NO.72077 OF 2023 - Application for permission to file additional
documents)
Date : 19-04-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Ms. Nina Gupta, Adv.
Ms. Radhika Gupta, Adv.
Mr. Lalit Bhasin, Adv.
Mrs. Bina Gupta, AOR
For Respondent(s) Mr. Neeraj Shekhar, AOR
Dr. Sumit Kumar,Adv.
Mr. Keshav Baheti,Adv.
Ms. Mrigna Shekhar,Adv.
Ms. Aarushi Singh,Adv.
Mr. P. Narasimhan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the respondent seeks time to take instructions on IA No.72077/2023.
List the matter on 12th July, 2023.
Pleadings be completed on IAs in the meantime.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.04.20 17:02:21 IST Reason: (ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER