Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(c) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962

(c)"City of Nagpur" means the City of Nagpur as constituted under City of Nagpur Corporation Act, 1948;