Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Karnataka - Subsection Section 93(a) in Karnataka Municipal Corporations Act, 1976 (a)withdraw or absent himself from his duties except in the case of illness or accident disabling him from the discharge of his duties, or
