Karnataka High Court
Sri Seenappa G vs Sri Ramalingam S/O Rajendran on 22 July, 2011
Author: V.Jagannathan
Bench: V.Jagannathan
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Lunder Section 401 of Cr.P.C. er dated 09.12.10 ¢ AddLS.J., FTC-XV, Bax ted 23.06.10 p re, in C.C.No.28479/05. CrLB.P. com Court made the following:- zon for orders thie day, the IW RAR ALARA TIT WWE VP RAKNAIARA MiGH LUOUKE OF KARNATAKA HIGH COURT OF KARNATAKA HIGH CO BRAMLEY, EIA BEB AD EW See Mea Got ae eee ee 2. ee 2 e Zs he petitioner's Counsel states thet ~ i by the petition has e infructuous. on is dismissed az having