Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in The Rajasthan Maternity Benefit Rules, 1954 9. Returns. - Every employer of women in a factory shall furnish to the Chief Inspector of Factories by the 15th day of January in each year a return in the form I to these Rules.
