Section 150(6) in Kerala Municipality Building Rules, 1999

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State of Kerala - Subsection

Section 150(6) in Kerala Municipality Building Rules, 1999

(6)The fee for registration and renewal shall be the same and shall be at the rates shown below:

Architect	..	Rs.1000
Building Designer	..	Rs.750
Engineer A	..	Rs.1000
Engineer B	..	Rs.750
Town Planner A	..	Rs.1000
Town Planner B	..	Rs.750
Supervisor A	..	Rs.500
Supervisor B	..	Rs.300