Himachal Pradesh High Court
M/S Padha'S Hydel Project Pvt. Ltd. And ... vs Sh. Sunil Kumar on 17 December, 2015
Author: Sanjay Karol
Bench: Sanjay Karol
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA.
.
CMPMO No.305/2015 a/w
CMPMO Nos.306, 309 and
310 of 2015.
Decided on : 17.12.2015
CMPMO No.305 of 2015
M/s Padha's Hydel Project Pvt. Ltd. and another
of
...Petitioners.
Versus
Sh. Sunil Kumar ...Respondent
CMPMO No.306/2015
rt
M/s Padha's Hydel Project Pvt. Ltd. and another
...Petitioners.
Versus
Sh. Met Singh ...Respondent
CMPMO No.309/2015
M/s Padha's Hydel Project Pvt. Ltd. and another
Versus
Sh. Jharu Ram .... Respondent.
CMPMO No.310/2015
M/s Padha's Hydel Project Pvt. Ltd. and another
Versus
Sh. Ram Singh .... Respondent.
Coram:
The Hon'ble Mr. Justice Sanjay Karol, Judge.
Whether approved for reporting?1 No
Whether reporters of Local Papers may be allowed to see the judgment?
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2
For the Petitioner(s) : Mr. K.D. Shreedhar, Senior
Advocate with Mr. Yudhbir
Singh Thakur, Advocate.
For the Respondent(s) : Mr. Ajay Sharma, Advocate.
.
Sanjay Karol, J. (oral)
It is heartening to note that with the intervention of learned counsel, parties have compromised the matter. Suit(s) filed by the present respondent(s) of stand withdrawn. As such, present petition(s) stand disposed of as having become infructuous, so also, rt pending application(s), if any.
December 17, 2015 (Sanjay Karol),
(KS) Judge
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