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State of Haryana - Section

Section 32 in The Faridabad Complex Water-Supply Bye-laws

32. Cisterns to be accessible.

- Every cistern or storage tank shall be easily accessible and placed in such a position as to admit of through in section and cleaning and if placed within a house or building shall have a clear space of not less than 75 cms between its top and any ceiling after or roof. No cistern, or storage tank except those supplying closets, and urinals only shall be fixed in any water closet, urinal or in any place in which injuries gases are likely to be produced as far as practicable shall not be placed immediately over any water closet or urinal.