Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] NCT Delhi - Subsection Section 49(g) in The Delhi Co-operative Societies Rules, 2007 (g)To write off debt of members/ deceased members out of bad debt fund maintained by the co-operative society;
