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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(3)(b) in The M.P. Licensing Board (Electrical) Regulations, 1960

(b)The number of apprentices engaged, excluding those holding such technological certificates as may be recognised by the Board for this purpose and two others shall not exceed two for each full time permit holder staff working with the contractor.