Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(d) in The Orissa Fire Service Act, 1993 (d)"fire-fighting appliances" means fire-engines, fire-escapes, accouterments, equipments, tools, implements and things whatever used for fire-fighting and includes motor vehicles and other means of transport used in connection with fire-fighting;
