Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 35] [Entire Act] Union of India - Subsection Section 35(2) in The Foreign Exchange Regulation Act, 1973 (2)Every person arrested under sub-section (1) shall, without unnecessary delay, be taken to a Magistrate.
