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Union of India - Section

Section 24 in The Sikh Gurdwaras Committee Election Rules, 1959

24. Admission to polling station.

- The presiding officer shall regulate the number of electors to be admitted at any one time inside the place fixed for the poll and shall exclude therefrom all other persons except -
(a)the polling officers;
(b)every candidates, his election agent and one polling agent for each candidate;
(c)persons authorised by the Commissioner, Gurdwara Elections, and the returning officer;
(d)public servants on duty;
(e)a child in arm accompanying an elector;
(f)a person accompanying a blind or infirm elector who cannot move without help; and
(g)such other persons as the presiding officer may from time to time admit for the purpose of assisting him in taking the poll.