Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(2) in Hyderabad City Coroner's Act, 1330 Fasli (2)who the deceased was; his age, nationality and occupation; but if the deceased's name cannot be ascertained his appearance and features shall be specified;
