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Reliance Communication Ltd. vs Commissioner Of Service Tax Mumbai Ii on 15 January, 2018

Bench: Ranjan Gogoi, R. Banumathi

                                                    1

     ITEM NO.11+48+49                             COURT NO.3                 SECTION III

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                                CIVIL APPEAL Diary No(s). 42048/2017

     RELIANCE COMMUNICATION LTD.                                       Appellant(s)

                                                   VERSUS

     COMMISSIONER OF SERVICE TAX, MUMBAI II                              Respondent(s)

     ( IA No.142101/2017-CONDONATION OF DELAY IN FILING and
     IA No.1020/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
     WITH
     Diary No(s). 42036/2017 (III)
     ( IA No.1151/2018-CONDONATION OF DELAY IN FILING and
     IA No.1910/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
     Diary No(s). 42042/2017 (III)
     (FOR ADMISSION and IA No.1382/2018-CONDONATION OF DELAY IN FILING
     APPEAL and IA No.1914/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
     Diary No(s). 42045/2017 (III)
     Diary No(s). 42051/2017 (III)

     Date : 15-01-2018 These matters were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MRS. JUSTICE R. BANUMATHI

     For Appellant(s)               Mr.   M. P. Devanath, AOR
                                    Mr.   Vivek Sharma, adv.
                                    Mr.   Abhishek Anand, Adv.
                                    Mr.   Udit Jain, Adv.
                                    Mr.   Somnath Shukla,Adv.
                                    Ms.   Ashwini Chandrasekaran, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the appellant and perused the relevant material.

Delay condoned.

Permission to file additional documents is granted.

Issue notice.

Tag with Civil Appeal No.7119 of 2015.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER