Section 442(2) in The U.P. Co-operative Societies Rules, 1968
(2)The fees received under sub-rule (1) shall be deposited in the District co-operative Election Account opened in the co-operative Banks, details of which shall be furnished by the Election Officer to the District Assistant Registrar together with the election results.] [Substituted by Notification No. 2700/XLIX-1-94-7(1) 94, dated 15.7.94.]
