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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(xva) in Central Silk Board Act, 1948.

(xva)[ specifying the allowances or fees of the persons associated by the Committee under sub-section (2) of section 8A; [Clauses inserted by Act 42 of 2006 (w.e.f. 13.9.2006) ]