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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Madhya Pradesh - Subsection

Section 123(1)(b) in The M.P. Municipal Corporation Act, 1956

(b)in the case of every loan for which a sinking fund has been established under Section 114, the accumulation in the sinking fund at the close of the year, showing separately the amount paid to the credit of the fund in the year;