Section 34(3)(c) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

(c)his own clerks and such persons as the polling officer may from time to time admit for the purpose of identifying electors.

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