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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(25)(a) in The Coimbatore City Municipal Corporation Service Rules, 1987

(a)service of any kind in a unit of formation liable for services overseas or in any operational area or in the Indian National Army (I. N. A.);