Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(2C) in Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977 (2C)The eligible family shall be assigned house site only once in life time.] [Inserted by Act No. 11 of 2019.]
