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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(b) in The U.P. Up-Lokayuktas (Conditions Of Service) Rules, 2008

(b)"pension for prior service" means the pension admissible for prior service including the portion of pension commuted, if any, and the pension equivalent to retirement gratuity;