Supreme Court - Daily Orders
Dept.Of Telecommunication vs Data Access India Limited on 1 August, 2019
Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah
ITEM NO.101 COURT NO.4 SECTION XVII
(PART HEARD)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 311-318/2008
DEPARTMENT OF TELECOMMUNICATION & ORS. Appellant(s)
VERSUS
DATA ACCESS INDIA LIMITED Respondent(s)
WITH
C.A. No. 565-568/2008 (XVII)
(IA No.102801/2017-CLARIFICATION/DIRECTION)
C.A. No. 6575/2010 (XVII)
(FOR STAY APPLICATION ON IA 2/2010
IA No. 2/2010 - STAY APPLICATION)
C.A. No. 6664-6669/2010 (XVII)
C.A. No. 4896/2010 (XVII)
C.A. No. 10675/2010 (XVII)
C.A. No. 10676/2010 (XVII)
C.A. No. 9827/2010 (XVII)
C.A. No. 4430/2011 (XVII)
C.A. No. 258/2012 (XVII)
(FOR STAY APPLICATION ON IA 2/2012
IA No. 2/2012 - STAY APPLICATION)
C.A. No. 5921/2012 (XVII)
C.A. No. 5582-5583/2012 (XVII)
C.A. No. 5572/2012 (XVII)
C.A. No. 5574/2012 (XVII)
C.A. No. 5575/2012 (XVII)
C.A. No. 5576/2012 (XVII)
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2019.08.03
C.A. No. 6645/2012 (XVII)
10:14:11 IST
Reason:
C.A. No. 6328-6399/2015 (XVII)
1
((WITH APPLN(S) FOR STAY, IMPLEADMENT, AMENDMENT IN CAUSE TITLE,
INTERVENTION)
C.A. No. 6183-6255/2015 (XVII)
(WITH APPLN(S) FOR STAY, INTERVENTION, EARLY HEARING, ADDITIONAL
FACTS AND GROUNDS, PERMISSION TO RAISE ADDITIONAL GROUNDS)
C.A. No. 5832-5852/2015 (XVII)
C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015)
C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015)
C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016)
C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016)
C.A. No. 5997/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016)
C.A. No. 5998/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016)
C.A. No. 6011/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6002/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6010/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6012/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
2
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 8496-8505/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 31/2015
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 8493-8495/2015 (XVII)
(FOR [PERMISSION TO FILE ANNEXURES] ON IA 7/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5929/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5911/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5882/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5931/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5934/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5930/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 6888-6895/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9/2015
FOR EX-PARTE STAY ON IA 17/2015
3
FOR [PERMISSION TO FILE ANNEXURES] ON IA 25/2015
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 6003/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6004/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 8506-8530/2015 (XVII)
(FOR STAY APPLICATION ON IA 26/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 51/2015
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)
C.A. No. 8009-8017/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR STAY APPLICATION ON IA 10/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 19/2016
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 344/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)
C.A. No. 498/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 497/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
4
C.A. No. 493/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 14624/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2015
FOR STAY APPLICATION ON IA 3/2015
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)
C.A. No. 13550/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13705-13711/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 8/2016
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13590/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13587/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13586/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13585/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13591/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
5
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13538/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13588/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13593/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13595-13596/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2016
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13584/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13574/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13681/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13581-13582/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13592/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
6
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13699/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13697/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13698/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13680/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 6022-6044/2016 (XVII)
(FOR STAY APPLICATION ON IA 47/2016
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 70/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 93/2016
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)
SLP(C) No. 20219/2016 (III)
C.A. No. 8646-8648/2018 (XVII)
(IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.114178/2018-STAY APPLICATION)
Date : 01-08-2019 These matters were called on for hearing today.
7
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE M.R. SHAH
Counsel for parties
Mr. Tushar Mehta,SG
Mr. Vikramjit Banerjee,ASG
Mr. Arijit Prasad,Sr.Adv.
Mr. Dhruv Tamta,Adv.
Mr. H. Raghavendra Rao,Adv.
Ms. Shardha Deshmukh,Adv.
Ms. Binu Tamta,Adv.
Ms. Swati Ghildiyal,Adv.
Mr. G.S. Makker,AOR
Mr. Rajat Nair,Adv.
Mr. Sarthak Raizada,Adv.
Mr. Arvind Datar,Sr.Adv.
Mr. Ramji Srinivasan,Sr.Adv.
Ms. Pinaki Misra,Sr.Adv.
Mr. Mansoor Ali Shokat,Adv.
Ms. Nitin Kala,Adv.
Ms. Manali Singhal,Adv.
Mr. Santosh Sachin,Adv.
Ms. Vinita Sasidharan,Adv.
Mr. P Ramesh Kumar,Adv.
Mr. Abhijat P. Medh, AOR
Mr. Deepak Singh Rawat,Adv.
Mr. Birjesh Kumar Sinha,Adv.
Mr. Hitesh Kumar Sharma,Adv.
Ms. Meetali Ptolia,Adv.
Mr. C.A. Sundaram,Sr.Adv.
Mr. Tarun Gulati,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Ms. Shally Bhasin,Adv.
Mr. Chaitanya Safaya,Adv.
Ms. Sayaree Basu Malik,Adv.
Mr. Vaibhav Niti,Adv.
Ms. Surabhi Limaye,Adv.
Ms. Vaishali Kalara,Adv.
Ms. Madhvi Agrawal,Adv.
Ms. Ambika Mathur,Adv.
Mr. E.C. Agrawala,AOR
Mr. Shyam Divan,Sr.Adv.
Mr. Gopal Jain,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Ms. Shally Bhasin,Adv.
Mr. Chaitanya Safaya,Adv.
8
Ms. Sayaree Basu Malik,Adv.
Mr. Vaibhav Niti,Adv.
Ms. Surabhi Limaye,Adv.
Ms. Vaishali Kalara,Adv.
Ms. Madhvi Agrawal,Adv.
Ms. Ambika Mathur,Adv.
Mr. Shashwat Bajpai,Adv.
Mr. Manjul Bajpai,Adv.
Mr. Arjun Singh,Adv.
Mr. E.C. Agrawala,AOR
Ms. Sugadha,Adv.
Mr. Kavin Gulati,Sr.Adv.
Mr. Tarun Gulati,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Ms. Shally Bhasin,Adv.
Mr. Chaitanya Safaya,Adv.
Ms. Sayaree Basu Malik,Adv.
Mr. Vaibhav Niti,Adv.
Ms. Surabhi Limaye,Adv.
Ms. Vaishali Kalara,Adv.
Ms. Madhvi Agrawal,Adv.
Ms. Ambika Mathur,Adv.
Mr. E.C. Agrawala,AOR
Mr. Ramji Srinivasan,Sr.Adv.
Mr. Ritin Rai,Sr.Adv.
Mr. K.R. Sasiprabhu, AOR
Mr. Biju P. Raman,Adv.
Mr. Vishnu Sharma,Adv.
Mr. Tushar Bhardwaj,Adv.
Mr. Bhavuk Agarwal,Adv.
Ms. Sylona Mahapatra,Adv.
Mr. Nikhil Ramdev,Adv.
Mr. Abhas Kshetrapal,Adv.
Ms. Kritika Bhardwaj,Adv.
Mr. Ramji Srinivasan,Sr.Adv.
Mr. Manjul Bajpai,Adv.
Mr. Somiran Sharma, AOR
Mr. Biju P. Raman,Adv.
Mr. Shashwat Bajpai,Adv.
Mr. Vishnu Sharma,Adv.
Mr. Tushar Bhardwaj,Adv.
Mr. Jagjeet Sahani,Adv.
Ms. Palak Verma,Adv.
Ms. Sylona Mahapatra,Adv.
Mr. Nikhil Ramdev,Adv.
Mr. B. Adinaraynan Rao,Sr.Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Rohit Choudhry,Adv.
Ms. Preeti Kohli,Adv.
9
Dr. A.M. Singhvi,Sr.Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Vibha Dhawan,Adv.
Ms. Alvia Ahmed,Adv.
Dr. A.M. Singhvi,Sr.Adv.
Mr. Gopal Jain,Sr.Adv.
Mr. Harsh Kaushik, AOR
Mr. Percvial Billimoria,Adv.
Mr. Amit Bhandari,Adv.
Mr. V.P. Singh,Adv.
Mr. Atul N.,Adv.
Mr. Pridyumna Sharma,Adv.
Nikhar Luthra,Adv.
Mr. Prashanti Rao,Adv.
Mr. Aaimr Khan,Adv.
Ms. Anvi Sood,Adv.
Mr. Shaurya S. Vardhan,Adv.
Mr. Rohit Saroj,Adv.
Mr. U. Hazarika,Sr.Adv.
Mr. Paul Roy Pashe,Adv.
Ms. Dharitry Phookan, AOR
Mr. Chetan Sharma,Sr.Adv.
Mrs. Anjani Aiyagari, AOR
Mrs. M.V. Rama,Adv.
Mr. U. Hazarika,Sr.Adv.
Ms. Sumita Hazarika, AOR
Mr. D. Phookan,Adv.
Mr. Siddhartha Dave,Sr.Adv.
Mr. Mohit D. Ram, AOR
Ms. Monisha Handa,Adv.
Mr. Mahesh Agarwal,Adv.
Ms. Shally Bhasin,Adv.
Mr. Shashwat Bajpai,Adv.
Mr. Chaitanya Safaya,Adv.
Mr. Vaibhav Niti,Adv.
Ms. Surabhi Limaye,Adv.
Ms. Sayaree Basu Malik,Adv.
Ms. Vaishali Kalara,Adv.
Ms. Madhvi Agrawal,Adv.
Mr. Abhishek Gupta,Adv.
Mr. E.C. Agrawala,AOR
Mr. Arjun Singh,Adv.
Ms. Shikha Sarin,Adv.
Mr. Rahul Narayan, AOR
10
Mr. B. Krishna Prasad, AOR
Mr. Gautam Narayan, AOR
Ms. Asmita Singh,Adv.
Ms. Shivani Vij,Adv.
Mr. Adithya Nair,Adv.
Mr. D.S. Mahra,AOR
Mr. Jayant Kumar Mehta, AOR
Ms. Drishti Harpalani,Adv.
Mr. Sajal Jain,Adv.
Mr. Praveen Kumar, AOR
Mr. Saumyen Das,Adv.
Mr. Rajan Narain, AOR
Mr. Naveen Kumar, AOR
Mr. Punit Dutt Tyagi, AOR
Mr. Navnit Kumar,Adv.
M/s. Corporate Law Group,AOR
Mr. Gurmeet Singh Makker, AOR
Mrs. Anil Katiyar, AOR
Mr. Faisal Sherwani , AOR
Mr. Gurpreet Singh Kahlon,Adv.
Achal Gupta,Adv.
Mr. Mayank Grover,Adv.
Mr. Gaurav Kejriwal, AOR
Mrs. Bina Gupta, AOR
Mr. Birjesh Kumar Sinha,Adv.
Mr. Hitesh Kumar Sharma,Adv.
Ms. Meetali Ptolia,Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Swetank Shantanu, AOR
Mr. Ravi Chauhan,Adv.
Mr. Pratap Shankar,Adv.
Mr. Sanjeev Kr. Choudhary,Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Kishore Kunal, AOR
Mr. Mohit Paul, AOR
11
Ms. Maneesha Dhir,Adv.
Ms. Sunaina Phul,Adv.
Mr. Abhishek Kumar,Adv.
Mr. Saransh Gupta,Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Devashish Bharuka, AOR
Ms. Pratyusha Priyadarshini,Adv.
Mr. Ishan Nagar,Adv.
For M/s. Parekh & Co.
Mr. Rohit Mahajan,Adv.
Mr. Rohit Tripathy,Adv.
Mr. Pranav,Adv.
For M/s. Dua Associates
UPON hearing the counsel the Court made the following
O R D E R
C.A. Nos. 6328-6399/2015, C.A. Nos. 6183-6255/2015, C.A. Nos. 5832-5852/2015, C.A. No. 5909/2015, C.A. No. 6009/2015, C.A. No. 5996/2015, C.A. No. 5957/2015, C.A. No. 5997/2015, C.A. No. 5998/2015, C.A. No. 6011/2015, C.A. No. 6002/2015, C.A. No. 6010/2015, C.A. No. 6012/2015, C.A. Nos. 8496-8505/2015, C.A. Nos. 8493-8495/2015, C.A. No. 5929/2015, C.A. No. 5911/2015, C.A. No. 5882/2015, C.A. No. 5931/2015, C.A. No. 5934/2015, C.A. No. 5930/2015, C.A. Nos. 6888-6895/2015, C.A. No. 6003/2015, C.A. No. 6004/2015, C.A. Nos. 8506-8530/2015,C.A. Nos. 8009- 8017/2015, C.A. No. 344/2016, C.A. No. 498/2016, C.A. No. 497/2016, C.A. No. 493/2016, C.A. No. 14624/2015, C.A. No. 13550/2015, C.A. Nos. 13705-13711/2015, C.A. No. 13590/2015, C.A. No. 13587/2015, C.A. No. 13586/2015, C.A. No. 13585/2015, C.A. No. 13591/2015, C.A. No. 13538/2015, C.A. No. 13588/2015, C.A. No. 13593/2015, C.A. Nos. 13595-13596/2015, C.A. No. 13584/2015, C.A. No. 13574/2015, C.A. No. 13681/2015, C.A. Nos. 13581-13582/2015, C.A. No. 13592/2015, C.A. No. 13699/2015, C.A. No. 13697/2015, C.A. No. 13698/2015, C.A. No. 13680/2015, C.A. No. 6022-6044/2016, SLP(C) No. 20219/2016, C.A. No. 8646-8648/2018 Applications for amendment in cause title are allowed, in terms of prayer(s) made.
Heard learned counsel for the parties at length. Hearing concluded.
Judgment reserved.
Written submission, if any, be filed by 07.08.2019.
12Civil Appeal No(s). 311-318/2008, C.A. Nos. 565-568/2008, C.A. No. 6575/2010, C.A. Nos. 6664-6669/2010, C.A. No. 4896/2010, C.A. No. 10675/2010, C.A. No. 10676/2010, C.A. No. 9827/2010, C.A. No. 4430/2011, C.A. No. 258/2012, C.A. No. 5921/2012, C.A. Nos. 5582-5583/2012, C.A. No. 5572/2012, C.A. No. 5574/2012, C.A. No. 5575/2012, C.A. No. 5576/2012, C.A. No. 6645/2012 & C.A. No. 3099/2016 List on 06.08.2019.
(NARENDRA PRASAD) (JAGDISH CHANDER)
COURT MASTER COURT MASTER
13