Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Chattisgarh - Subsection

Section 46(2)(f) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(f)The Officer-in-Charge shall verify the orders of the Juvenile Justice Board before receiving the child;