Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 26 November, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-17
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/122/2016
DEBJYOTI GUPTA
VS
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 26th November, 2025.
Appearance:
Mr. Deva Nand Misra, Adv.
Mr. Prashant Kumar Singh, Adv.
...for the defendant The Court:- Discovery and inspection, disclosure of documents as well as affidavit of admission and denial of documents are not complete as yet which should be complete on or before the returnable date. The suit will appear in the list for framing of issues on 27th January, 2026.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)