Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96A] [Entire Act] State of Tamilnadu - Subsection Section 96A(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (3)The provisions of rule 40 relating to the issue of certificate of structural soundness shall apply mutatis mutandis to the renewal of such certificate.