Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 15 in Arunachal Pradesh Panchayat Raj Act, 1997 15. The Circle Officer or such other officer as shall be authorized by the Deputy Commissioner shall be the Member Secretary of the Gram Panchayat.
