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[Cites 0, Cited by 1] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(6) in The Gujarat Co-Operative Societies Act, 1961

(6)For auditing the accounts of a society under this section, every society shall be liable to pay to the auditor such amount as audit fee as may be prescribed by the Government for different categories or class of societies.