Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 15 in The Orissa Prevention of Cow Slaughter Rules, 1966

15.

A cow, bull or bullock may be slaughtered for the purpose of experimentation in the interest of medical and public health research at the following Institutions and such other institutions as may be notified by the State Government from time to time -
(1)Orissa College of Veterinary Science and Animal Husbandry.
(2)State Biological Production Centre.
(3)State Livestock Research Station.
(4)Provincial Veterinary Laboratory.