Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] NCT Delhi - Subsection Section 186(3) in The Delhi Lands Reforms Act, 1954 (3)The revenue court shall then proceed to decide the suit or , accepting the finding of the civil court on the issue referred to it.
