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Union of India - Section

Section 8 in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018

8. Audit of National Authority.

- (i) The Comptroller and Auditor General of India has the power to conduct the audit including special audit or performance audit of State or National Fund and State or National Authority.
(ii)The Internal Audit Wing under Chief Controller of Accounts shall also conduct audit at regular intervals of the National Fund and National Authority.