Supreme Court - Daily Orders
Sreedhar Asok Kumar vs Commissioner Of Income Tax on 30 August, 2018
ITEM NO.43 REGISTRAR COURT. 1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 9318/2018
SREEDHAR ASOK KUMAR Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
)
Date : 30-08-2018 This petition was called on for hearing today.
For Petitioner(s)
Ms. Anzu K. Varkey, Adv.
Mr. M.A. Vishnu Sankar, Adv.
Mr. E. M. S. Anam, AOR
For Respondent(s)
Ms. Pushpa Kishore, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Last and final opportunity is granted to the sole respondent for filing counter affidavit within four weeks.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity stands declined.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.09.01 KAPIL MEHTA 13:25:50 IST Reason: Registrar 30.8.2018 rd