Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(13) in Bihar Education Code, 1961

(13)In E.S. Table VIIA and in school returns form also "certificated" teachers are those who have obtained any form of teachers' certificate other than one granted on the basis of a Public examination of a training college or a training school. Teachers who have passed only the half-yearly examination in the Art of Teaching should not be shown as trained.