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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(b) in The Haryana New Mandi Townships Building Rules, 1967

(b)if formed of lead or other material similarly susceptible to external injury, it is exposed throughout so much of its length as is enclosed by any part of the building (except where is passes through a floor or ceiling) or is adequately protected by enclosure in a chase with a metal or metal lined front.