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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 8(4) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(4)The Grievance redressal and dispute resolution committee while issuing a notice under sub-rule (2) shall call upon the respondent to submit a written statement and the notice shall contain a statement to this effect.