Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Prohibition of Ragging in All Educational Institutions Rules, 2002

18. Confidential boxes should be installed at college to receive the complaints of the Junior students to know about ragging incidents, if any.