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State of Odisha - Section

Section 44 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

44.

A catalogue in Form 'D' shall be kept up and permanently preserved. In every Muhammedan Register's Office, and on the occasion of every transfer of records the officer receiving charge of the records shall compare them with the catalogue and certify therein that he has found them correct. Whenever any of the records are transferred to the district office, the fact shall be noted in the column of remarks, together with the date of transfer.