Supreme Court - Daily Orders
Greater Noida Industrial Development ... vs Prabhjit Singh Soni on 4 August, 2023
CA D.3628/2023
1
ITEM NO.7 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No.3628/2023
(Arising out of impugned final judgment and order dated 24-11-2022
in CAAT(I) No.867/2021 24-11-2022 in IA No.2315/2021 passed by the
National Company Law Apellate Tribunal)
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
PRABHJIT SINGH SONI & ANR. Respondent(s)
(With IA No.83304/2023-STAY APPLICATION and IA No.83303/2023-
CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Date : 04-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Vardhman Kaushik, AOR
Mr. Nishant Gautam, Adv.
Mr. Dhruv Joshi, Adv.
Mr. Ajay Kanojia, Adv.
Signature Not Verified
Mr. Siddharth Seem, Adv.
Digitally signed by Mr. Mayank Sharma, Adv.
CHETAN KUMAR
Date: 2023.08.04
17:44:34 IST
Reason:
CA D.3628/2023
2
Ms. Sanjana Mehrotra, Adv.
Mr. Abhinav Singh, Adv.
Mr. Ayush Singh, Adv.
Mr. Vinay Kaushik, Adv.
Mrs. Lalita Kaushik, AOR
Mr. Naresh Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mr. Dhruv Joshi, Adv.
Mr. Nishant Gautam, Adv.
Mr. Anand Singh, Adv.
Mr. Shauryanker Kaushik, Adv.
Mr. Shubham Dwivedi, Adv.
Ms. Shikha John, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 List the Civil Appeal on 11 August 2023.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar