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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(2)(m) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

(m)the form and manner in which appeals may be preferred [under sub-section (3) of section 11 or] [Words, figure and brackets inserted by W.B. Act 10 of 1965.] under section 17 and the procedure for hearing appeals;