Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Telangana - Subsection

Section 126(a) in Telangana District Boards Act, 1955

(a)establishing or maintaining a private market for which a licence has not been granted under section 123,